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Jharkhand HC Dismisses Petition Seeking Re-Investigation of Assault on Swami Agnivesh - (22 Feb 2021)

CRIMINAL

Jharkhand High Court has dismissed a writ petition seeking reinvestigation of the case pertaining to assault on social activist late Swami Agnivesh, in Pakur District of the state, in the year 2018.

Tags : JHARKHAND HIGH COURT   ASSAULT ON SWAMI AGNIVESH  

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