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Bombay HC Issues Notice on Perarivalan's Plea for Information on Early Release of Sanjay Dutt - (22 Feb 2021)

CRIMINAL

Bombay High Court has issued notice to the State Information Commission on a petition filed by a convict in former Prime Minister Rajiv Gandhi assassination case, seeking details related to the early release of actor Sanjay Dutt, who was convicted in the 1993 Bombay serial bomb blasts case.

Tags : BOMBAY HIGH COURT   EARLY RELEASE OF SANJAY DUTT  

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