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Madras HC Issues Notice on Plea Alleging Side Effects After 'Covishield' Trial - (19 Feb 2021)

CIVIL

Madras High Court has issued notice on a plea filed by a participant of the clinical trial of Oxford/Astra Zeneca vaccine 'Covishield' produced by the Serum Institute of India (SII) who allegedly suffered serious side effects after receiving the first dose in the trial.

Tags : MADRAS HIGH COURT   ‘COVISHIELD’ TRIAL  

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