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SC Issues Notice on SLP Pertaining to Deadline to Upload EWS Certificate for UPSC Exam - (19 Feb 2021)

EDUCATION

Supreme Court has issued notice on the Special Leave Petitions pertaining to whether the deadline to upload the certificates to avail reservation under Economically Weaker Sections (EWS) for the UPSC exams can be extended.

Tags : SUPREME COURT   UPSC EXAM  

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