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Allahabad High Court Stays Arrest of Directors and Writers of ‘Mirzapur’ Series - (19 Feb 2021)

MEDIA AND COMMUNICATION

Allahabad High Court has stayed the arrest of 'Mirzapur Series' Directors and Writers namely Karan Anshuman, Gurmeet Singh, Puneet Krishna and Vineet Krishna and has issued a notice to the State Government and Complainant seeking their reply.

Tags : ALLAHABAD HIGH COURT   DIRECTORS AND WRITERS OF ‘MIRZAPUR’ SERIES  

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