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UP Court Issues Notice to Comedian Kunal Kamra on Plea Against Dismissal of FIR - (19 Feb 2021)

CRIMINAL

Uttar Pradesh Court has issued a notice to stand-up comedian, Kunal Kamra in a revision petition filed against a Magistrate order dismissing a criminal complaint filed for registration of First Information Report against him, for allegedly insulting the Indian flag by tweeting a morphed picture of the Supreme Court, replacing the tricolour atop it with the flag of a political party.

Tags : UTTAR PRADESH COURT   KUNAL KAMRA  

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