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Karnataka High Court Seeks Specific Details from State Govt on New Class Rooms Built or Repaired - (19 Feb 2021)

EDUCATION

Karnataka High Court has directed the state government to furnish a list giving addresses and other details of the schools (Government aided) wherein new classrooms, new toilets will be built and repairs of existing classrooms found in dilapidated conditions will be undertaken.

Tags : KARNATAKA HIGH COURT   DETAILS OF NEW CLASSROOMS  

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