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P&H High Court Imposes Cost on Runaway Couple for Manipulation of Aadhar Card Details - (19 Feb 2021)

CIVIL

Punjab and Haryana High Court has dismissed a runaway couple's protection petition with costs for manipulation of date of birth as mentioned in their Aadhar Card.

Tags : PUNJAB AND HARYANA HIGH COURT   MANIPULATION OF AADHAR CARD DETAILS  

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