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Delhi Court Directs Police to Register FIR Against DSSSB for Using Caste-Abusive Words - (19 Feb 2021)

CRIMINAL

Delhi Court has directed the Police authorities to register a First Information Report against the Delhi Subordinate Services Selection Board (DSSSB), for using caste-abusive words in the question paper set by it for the Primary Teacher Examination.

Tags : DELHI COURT   USING CASTE-ABUSIVE WORDS IN QUESTION PAPER  

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