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SC Directs Kannur Medical College to Deposit Amount with ASC for Professional Colleges in Kerala - (19 Feb 2021)

EDUCATION

Supreme Court has directed the Kannur Medical College to deposit Rs.15,72,89,020/- with the Admission Supervisory Committee for Professional Colleges in Kerala along with full details of the guardians/students to whom the amounts have to be refunded within a period of one month.

Tags : SUPREME COURT   KANNUR MEDICAL COLLEGE  

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