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Delhi HC Issues Notice on Disha Ravi's Plea Alleging Leakage of Information to Media - (19 Feb 2021)

CRIMINAL

Delhi High Court has issued notice on a plea filed by Activist Disha Ravi seeking to restrain Delhi Police from leaking any investigation material relating to the First Information Report filed against her in connection with the Toolkit case. The Court has directed the Delhi Police to file a counter affidavit in the matter.

Tags : DELHI HIGH COURT   ACTIVIST DISHA RAVI  

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