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Andhra Pradesh HC Grants Permission to Kodali Sri Venkateswara Rao to Speak to media Groups - (19 Feb 2021)

CIVIL

Andhra Pradesh High Court has granted permission to Civil Supplies Minister Kodali Sri Venkateswara Rao to speak to the media and groups of people but ordered that he should refrain from passing any objectionable remarks on the State Election Commission (SEC) and the ongoing process of Gram Panchayat (GP) elections.

Tags : ANDHRA PRADESH HIGH COURT   KODALI SRI VENKATESWARA RAO  

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