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Kerala HC Asks Union and CBI to Take Decision on Probe into Death of 2 Minor Girls - (19 Feb 2021)

CRIMINAL

Kerala High Court has asked the Union government and the Central Bureau of Investigation (CBI) to take a decision on the State government recommendation for a CBI probe into the death of two minor girls at Walayar as expeditiously as possible.

Tags : KERALA HIGH COURT   PROBE INTO DEATHS OF 2 MINOR GIRLS  

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