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NGT Forms Panel to Probe Virudhunagar Cracker Unit Blast - (19 Feb 2021)

ENVIRONMENT

National Green Tribunal has formed a committee headed by a former High Court judge and directed it to submit a report in relation to a firecracker factory blast in Virudhunagar district in which 19 workers were killed.

Tags : NATIONAL GREEN TRIBUNAL   VIRUDHUNAGAR CRACKER UNIT BLAST  

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