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Madras HC Orders Status Quo in Issue Related to Additional Mofussil Bus Stand in Karur - (19 Feb 2021)

CIVIL

Madras High Court has ordered status quo to be maintained in the issue pertaining to the additional mofussil bus stand in Karur. The Court has also allowed the tender process to go on.

Tags : MADRAS HIGH COURT   ADDITIONAL MOFUSSIL BUS STAND IN KARUR  

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