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SC Panel Cannot Rule Out Larger Conspiracy to Frame ex-CJI Ranjan Gogoi in Sexual Harassment Case - (19 Feb 2021)

CRIMINAL

Supreme Court has said its inquiry panel headed by former apex court judge A K Patnaik has said it could not rule out a larger conspiracy to frame former Chief Justice of India Ranjan Gogoi in a sexual harassment case in April 2019.

Tags : SUPREME COURT   EX-CJI RANJAN GOGOI  

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