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SC Bans Felling of Mature Trees for Development Work - (19 Feb 2021)

ENVIRONMENT

Supreme Court has said it would ban felling of mature, beneficial trees for development work, including laying roads and setting up industries, and order inclusion of the value of trees, including its oxygen giving capacity, required to be cut down in the project cost.

Tags : SUPREME COURT   BAN ON FELLING OF MATURE TREES  

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