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Allahabad HC Directs UP Govt to File Statement in Filling Up Vacancies in Revenue Court - (18 Feb 2021)

CIVIL

Allahabad High Court has directed the Uttar Pradesh Government to file a statement indicating the time period that it requires filling up the existing vacancies in the Revenue Courts in the State.

Tags : ALLAHABAD HIGH COURT   VACANCIES IN REVENUE COURT  

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