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Jammu & Kashmir High Court Bans Constructions, Felling of Trees in Gulmarg - (18 Feb 2021)

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Jammu & Kashmir High Court has directed the Jammu & Kashmir State that, inter alia, no further construction should be allowed within the earmarked area of Gulmarg tourist resort.

Tags : JAMMU AND KASHMIR HIGH COURT   FELLING OF TREES IN GULMARG  

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