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Mumbai Court Rejects Plea Seeking Injunction Against Movie ‘Gangubai Kathiawadi’ - (18 Feb 2021)

MEDIA & COMMUNICATION

Mumbai Court has rejected a suit filed by one Babuji Shah, claiming to be the adopted son of Gangubai Kathiawadi, seeking a permanent injunction restraining the Sanjay Leela Bhansali, his production house, Bhansali Productions Pvt Ltd and Bollywood actress Alia Bhatt from producing, directing, airing, or distributing any promo or film of the movie "Gangubai Kathiawadi" in social media, theatres, OTT platforms or otherwise.

Tags : CHHATTISGARH HIGH COURT   MAN MARRYING WOMAN NOT LEGALLY DIVORCED  

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