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Allahabad HC Directs State to Ensure Construction of Ladies’ Toilets in Police Stations - (18 Feb 2021)

CIVIL

Allahabad High Court has directed the Uttar Pradesh Government to ensure construction of ladies’ toilets in each Police Station in the State, stating that in absence of adequate facilities to meet essential human requirements, life cannot be led with dignity.

Tags : ALLAHABAD HIGH COURT   CONSTRUCTION OF LADIES’ TOILETS IN POLICE STATIONS  

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