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SC Dismisses Plea Challenging Extension of DNB Courses by National Board Of Examination - (18 Feb 2021)

EDUCATION

Supreme Court has dismissed the plea by the Association of Diplomate of National Board Doctors challenging the National Board of Examination's notice that extended training of the DNB candidates by 3 months due to Covid19, arguing that the decision is prejudicial to the career of the students who helped the Nation fight the Covid-19 pandemic.

Tags : SUPREME COURT   EXTENSION OF DNB COURSES  

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