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Bombay HC Grants Transit Bail to Nikita Jacob in Greta Thunberg-Farmers Protest Tool Kit Case - (18 Feb 2021)

CRIMINAL

Bombay High Court has granted three Weeks transit anticipatory bail to Mumbai-based Advocate Nikita Jacob, who is faced with a non-bailable warrant issued by the Tis Hazari Court, in Delhi, in connection with the farmers' protest "tool kit" case.

Tags : BOMBAY HIGH COURT   GRETA THUNBERG-FARMERS PROTEST TOOL KIT CASE  

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