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Kerala Government Exempts Motor Vehicle Tax for Stage Carriers and Contract Carriages - (18 Feb 2021)

MOTOR VEHICLES

Kerala Government has exempted all stage carriers and contract carriages registered in the State from paying motor vehicle tax for the January-March quarter of 2021. The Government had also decided to allow the owners of various classes of motor vehicles with motor vehicle tax arrears to remit them in equal monthly instalments.

Tags : KERALA GOVERNMENT   MOTOR VEHICLE TAX  

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