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Madras HC Directs Narcotics Control Bureau to Pay Compensation to Petitioner-Accused - (17 Feb 2021)

CRIMINAL

Madras High Court has directed the Narcotics Control Bureau to pay a compensation of Rs. 1 lakh to the Petitioner-accused noting that the petitioner's right to speedy trial has been infringed.

Tags : MADRAS HIGH COURT   COMPENSATION TO PETITIONER-ACCUSED  

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