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Delhi Court Allows Plea of Disha Ravi in Toolkit Case - (17 Feb 2021)

CRIMINAL

Delhi Court has allowed pleas moved by 21-year-old environmental activist, Disha Ravi, seeking a copy of the First Information Report against her over the Toolkit in connection with Farmers Protests, a copy of the remand application and other miscellaneous items as prayed for by her before the Court.

Tags : DELHI COURT   DISHA RAVI   TOOLKIT CASE  

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