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Telangana HC Directs State to File Counter in Plea Challenging Citizenship of Chennamaneni Ramesh - (17 Feb 2021)

CIVIL

Telangana High Court has directed the State government to file its counter affidavit for final hearing in the writ petition challenging Indian citizenship of Vemulawada MLA Chennamaneni Ramesh of ruling TRS party.

Tags : TELANGANA HIGH COURT   CHENNAMANENI RAMESH  

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