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Kerala HC Issues Notice in Plea of UAE Returnee Who Lost Personal Belongings Due to Fire - (17 Feb 2021)

CIVIL

Kerala High Court has issued notice to the Centre on a writ petition filed by United Arabs Emirates returnees who lost their household items and other personal belongings in a fire at the warehouse of a cargo firm in Dubai.

Tags : KERALA HIGH COURT   UAE RETURNEE WHO LOST PERSONAL BELONGINGS  

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