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Supreme Court Seeks Centre's Affidavit on Steps Being Taken for OTT Regulation - (17 Feb 2021)

MEDIA AND COMMUNICATION

Supreme Court has asked the Central Government to inform what it proposes to do to regulate Over the Top (OTT) platforms such as Netflix, Amazon Prime Video, Disney+Hotstar etc. The Court has asked the Union Ministry to file reply to the Public Interest Litigation seeking the establishment of an autonomous body to regulate online streaming apps.

Tags : SUPREME COURT   OTT PLATFORM REGULATION  

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