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SC Dismisses as Withdrawn Plea Against Demolition of Hanuman Temple in Chandni Chowk - (17 Feb 2021)

CIVIL

Supreme Court has dismissed as withdrawn a plea against the demolition of a decades-old Hanuman Temple in Delhi's Chandni Chowk on 3rd January, 2021 which had created an uproar in the national capital, with liberty to make a representation for grant of an alternative site.

Tags : SUPREME COURT   DEMOLITION OF HANUMAN TEMPLE IN CHANDNI CHOWK  

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