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Rajasthan HC Grants Protection Against Coercive Action to Filmmaker-Producer Prakash Jha - (17 Feb 2021)

MEDIA AND COMMUNICATION

Rajasthan High Court has granted Bollywood filmmaker Prakash Jha protection against coercive against in connection with a First Information Report registered against for offences under Sections 3(1)(R)(S)(U) of Scheduled Castes and Tribes (Prevention of Atrocities) Act, 1989 and Section 67 of Information Technology Act, 2000.

Tags : RAJASTHAN HIGH COURT   PRAKASH JHA  

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