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Delhi HC Grants Bail to Riots Accused Noting That Accused Was Not in Vicinity of Affected Area - (17 Feb 2021)

CRIMINAL

Delhi High Court has granted Regular Bail to Riots Accused, Cab Driver named Mohd. Danish, noting that as per the CDR details of the petitioner, he was not even in the vicinity of the violence-affected area on the date of the incident.

Tags : DELHI HIGH COURT   BAIL TO RIOTS ACCUSED  

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