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Allahabad HC Stays the Demolition of Residential Complex Allegedly Built in Vicinity of Monument - (17 Feb 2021)

CIVIL

Allahabad High Court has held a special sitting and stayed the demolition of a residential complex allegedly built in close vicinity of the ancient monuments where Lord Budha attained Nirvana.

Tags : ALLAHABAD HIGH COURT   RESIDENTIAL COMPLEX ALLEGEDLY BUILT IN VICINITY OF MONUMENT  

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