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P&H High Court Sets Aside Govt Nod to Transfer Panchayat Land to Private Developer - (16 Feb 2021)

CIVIL

Punjab and Haryana High Court has quashed an order passed by the Punjab Government permitting the exchange of over 42 kanals of gram panchayat land abutting Airport Road in Mohali with another chunk owned by a coloniser.

Tags : PUNJAB AND HARYANA HIGH COURT   TRANSFER OF PANCHAYAT LAND  

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