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SC Directs AIIMS Gorakhpur to Conduct Another Test for Students Denied from MBBS Exam - (16 Feb 2021)

EDUCATION

Supreme Court has granted relief to students denied permission to appear in the first year professional MBBS exam by AIIMS Gorakhpur on account of low attendance by directing the Management to hold another test. The Court has directed that an exam be conducted for 11 students, including 10 petitioners and one student with a similar status as that of the petitioners.

Tags : SUPREME COURT   AIIMS GORAKHPUR  

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