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District Consumer Redressal Forum, Bengaluru Directs Coaching Institute to Refund Fees - (16 Feb 2021)

CONSUMER

District Consumer Redressal Forum, Bengaluru has directed a coaching institute to refund the fee collected from a father whose daughter failed in the class 9 exams, holding the coaching institute liable for 'deficiency of service' under the Consumer Protection Act, 2019.

Tags : DISTRICT CONSUMER REDRESSAL FORUM   COACHING INSTITUTE  

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