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NGT Directs SPCB to Take Immediate Action Against Illegal Brick Kilns - (16 Feb 2021)

ENVIRONMENT

National Green Tribunal has directed the State Pollution Control Board to take immediate action against 225 brick kilns, said to be illegally operating in the Sriganganagar District of Rajasthan.

Tags : NATIONAL GREEN TRIBUNAL   ILLEGAL BRICK KILNS  

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