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Bombay HC: Strained Relations Cannot be Grounds to Quash Charges of Abetment of Suicide - (16 Feb 2021)

CRIMINAL

Bombay High Court has observed that strained relations between actor Rhea Chakraborty and late actor Sushant Singh Rajput's sister Priyanka Singh cannot be a ground to quash the charges pertaining to abetment of suicide and criminal conspiracy levelled by Chakraborty against Singh.

Tags : BOMBAY HIGH COURT   RHEA CHAKRABORTHY   PRIYANKA SINGH  

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