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Delhi HC Directs Minorities Ministry to File Status Report on Vacancies in NCM - (16 Feb 2021)

CIVIL

Delhi High Court has directed the Union Ministry of Minorities Affairs to file a status report in 10 days in response to a plea for filling up the vacancies of seven posts at the National Commission for Minorities (NCM) which is vacant.

Tags : DELHI HIGH COURT   VACANCIES IN NCM  

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