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Labour Ministy to Cut Cos' EPFO Coverage Threshold to 10 Workers From 20 - (02 Feb 2016)

Labour Ministry, in order to provide social security to additional 50 lakh workers under retirement fund body Employees' Provident Fund Organisation (EPFO), has decided to halve the threshold for coverage of firms to 10 workers through an executive order.

Tags : LABOUR MINISTRY   EMPLOYEES' PROVIDENT FUND ORGANISATION  

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