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SC Issues Notice in Plea Against Alleged Failure to Publish Criminal Antecedents of Candidates - (15 Feb 2021)

ELECTION

Supreme Court has issued notice to the Chief Election Commissioner and leaders of prominent political parties in a contempt petition filed for alleged failure to publish the criminal antecedents of candidates in the Bihar Assembly elections held in November 2020.

Tags : SUPREME COURT   CRIMINAL ANTECEDENTS OF CANDIDATES  

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