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Supreme Court Issues Notice on Plea Against What'sApp's New Privacy Policy - (15 Feb 2021)

MEDIA AND COMMUNICATION

Supreme Court has issued notice, returnable within four weeks, on an application seeking to restrain WhatsApp from implementing its new privacy policy in India and to direct it to apply the privacy policy which is made applicable to users in European region.

Tags : SUPREME COURT   WHATSAPP PRIVACY POLICY  

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