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Supreme Court Grants Five Days Interim Bail for Siddique Kappan - (15 Feb 2021)

CRIMINAL

Supreme Court has allowed the interim bail application filed by Kerala Union of Working Journalists, seeking release of journalist Siddique Kappan, citing critical health condition of his 90 years old bed-ridden mother and her last wish to see her son.

Tags : SUPREME COURT   SIDDIQUE KAPPAN  

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