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SC Exempts NDTV Promoters from Making Deposit Before SAT in Appeal Against Penalty by SEBI - (15 Feb 2021)

Supreme Court has exempted NDTV promoters Prannoy Roy & Radhika Roy, from making deposit before the Securities Appellate Tribunal(SAT) for hearing their appeals against the penalty of over Rs 16.97 crores imposed by the Securities and Exchange Board of India(SEBI) in a case related to insider trading.

Tags : SUPREME COURT   NDTV PROMOTERS PRANNOY ROY & RADHIKA ROY  

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