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Bombay HC Denies 'X' Category Security to BJP Minority Morcha Head Jamal Siddiqui - (15 Feb 2021)

CIVIL

Bombay High Court has dismissed a plea filed by the National President of Bharatiya Janta Party Minority Morcha, Jamal Anwar Siddiqui seeking 'X' – category security, noting that the right to lead a secured life would never include in it any right to lead a specially secured life, unless the special need is assessed and acknowledged by the State.

Tags : BOMBAY HIGH COURT   JAMAL SIDDIQUI   ‘X’ CATEGORY SECURITY  

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