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Bar Council Disallows Carrying of Study Material in Exam Hall for AIBE-XVI Onwards - (15 Feb 2021)

EDUCATION

Bar Council of India has notified that All India Bar Examination-XVI (AIBE-XVI) onwards, no books, notes, or study material will be allowed in the Examination Hall. The Candidates would be allowed to carry Bare Acts without notes.

Tags : BAR COUNCIL OF INDIA   CARRYING OF STUDY MATERIAL IN EXAM HALL  

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