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Allahabad HC Issues Notice on Plea for Establishment of Regional NCLAT Bench in Prayagraj - (15 Feb 2021)

CIVIL

Allahabad High Court has issued notice on a Public Interest Litigation filed by Company Law Tribunal Bar Association, Allahabad, seeking establishment of a Regional Bench of National Company Law Appellate Tribunal in Prayagraj.

Tags : ALLAHABAD HIGH COURT   ESTABLISHMENT OF REGIONAL NCLAT BENCH  

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