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SC Directs Bajaj Allianz to Come Up with Draft Guidelines for Compensation Disbursement Process - (15 Feb 2021)

INSURANCE

Supreme Court has directed the Bajaj Allianz General Insurance Company, to come up with draft guidelines for facilitating compensation disbursement process and expedition of cases before Motor Accidents Claims Tribunal (MACT).

Tags : SUPREME COURT   BAJAJ ALLIANZ GENERAL INSURANCE COMPANY   COMPENSATION DISBURSEMENT PROCESS  

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