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Karnataka HC Directs Appearance of State Officials for Survey of Children Forced to Street Vending - (15 Feb 2021)

CIVIL

Karnataka High Court has directed senior officials of various departments to remain present before it on 18th February, 2021 before a survey is conducted for identifying vulnerable children who are forced to sell toys, flowers etc on streets of Bengaluru.

Tags : KARNATAKA HIGH COURT   CHILDREN FORCED TO STREET VENDING  

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