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MP HC: Ad-Interim Bail Granted to Co-Accused Prakhar Vyas And Edwin Anthony in Munawar Faruqui Case - (12 Feb 2021)

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Madhya Pradesh High Court has granted ad-interim bail to Prakhar Vyas and Edwin Anthony, colleagues of Munawar Faruqui who were arrested on January 2 for allegedly hurting religious sentiments during a stand-up comedy show.

Tags : MP HC   BAIL  

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